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State of Tamilnadu - Section

Section 6 in Tamil Nadu Sandalwood Possession Rules, 1970

6. Power to cancel or suspend licence.

- If it appears to the District Forest Officer that the licensee has contravened or failed to comply with any of the conditions laid down in these rules, or in the licence, he may cancel or suspend the licence after giving the holder fifteen days' time in writing to make any representation in the matter.