Section 7 in The M.P. Award of Scholarships (Free-Flying Training) Rules, 1973
7. Selection Committee.
- The selection of candidates for award of the scholarship shall be made by a Committee consisting of;(a)State Government's official representative in the Commerce and Industry Department;(b)State Government's official representative on the Managing Committee of the Flying Club;(c)One elected representative of the Managing Committee of the Flying Club;(d)Director General of Civil Aviation's representative i.e., Aerodrome Officer of the respective base;(e)Officer Commanding NCC Airwing of respective base;The representative of the State Government in the Commerce and Industry Department on the Selection Committee shall be the Chairman of the Committee.
