Delhi High Court - Orders
Mayank Prasad vs Gail India Ltd & Ors on 23 March, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6211/2021 & CM APPL. 19681/2021, 14393/2023
MAYANK PRASAD ..... Petitioner
Through: Mr. Kumlesh Kumar Mishra,
Ms. Renu Prajapati, Ms. Shivani Verma,
Ms. Aditya Kadam, Mr. Kailash Kumar Jha,
Advocates.
versus
GAIL INDIA LTD & ORS. ..... Respondents
Through: Mr. Ankur Chhibber and
Mr. Nikunj Arora, Advocates for R-1.
Mr. Akshay Amritanshu, Mr. Ashutosh Jain,
Mr. Samayak Jain and Mr. Divyansh Singh,
Advocates for R-4.
Ms. Akanksha Das and Mr. Akshada
Mujwar, Advocates for NPCIL.
Ms. Nidhi Raman, Central Government
Standing Counsel with Ms. Zubin Singh and
Mr. Mayank Sansanwal, Advocates for R-7
and R-9.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 23.03.2023 List on 17.07.2023.
JYOTI SINGH, J MARCH 23, 2023 pkv Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:27.03.2023 15:06:19