Section 21 in The Reserve Bank Of India General Regulations, 1949
21.
/956In exercise of the powers conferred by section 58 of the Reserve Bank of India Act, 1934 (2 of 1934) and in supersession of the Reserve Bank of India General Regulations, 1935, the Central Board of the Reserve Bank of India, with the previous sanction of the Central Government, is pleased to make the following Regulations, namely:-
