Himachal Pradesh High Court
Vijay Kumar Sharma vs Chairman Temple Trust And Others on 6 April, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Vijay Kumar Sharma vs Chairman Temple Trust and Others .
CWP No. 3177 of 2015 06.04.2022 Present: Mr. Anuj Nag, Advocate, for the petitioner.
Mr. Rahul, Advocate vice Counsel for respondents No. 1 and 2.
M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals with M/s Manoj Bagga and Sunny Datwalia, Assistant Advocate Generals for respondent No. 3-State.
On the request of learned Counsel appearing for respondents No. 1 and 2, list for hearing after four weeks.
(Ajay Mohan Goel) Judge April 06, 2022 (narender) ::: Downloaded on - 06/04/2022 20:13:18 :::CIS