Section 7(2) in The Karnataka Oil Palm (Regulation of Cultivation, Production and Processing) Act, 2013
(2)The Senior Assistant Director of Horticulture or Assistant Directors of Horticulture or Assistant Horticulture officers , as the case may be, be appointed by the Government to be the oil palm inspectors within the areas of their respective jurisdictions to exercise the powers and perform the functions of the oil palm inspectors under this Act.
