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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(c) in Rajasthan Land Revenue (Allotment of Land for setting up Agro-Processing and Agri-Business Enterprises) Rules, 2011

(c)"Agio-processing" means process that use agricultural products agri-waste and intermediate agricultural products to produce products in a manner that there is a transformation in the nature of the agricultural product, at the six digit level in the Indian Trade Classification (Harmonized System) and there must be at least 30% value addition;