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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(i) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973

(i)a map of the village showing all the existing field numbers, recognised roads and irrigation channels and areas assigned for public purposes, such as burial grounds, places for disposal in red lines or other markings;