Section 86 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974
86. Presentation of report.
(1)The report of the Select Committee on a Bill shall be presented to the District Council by the member in-charge of the Bill.(2)In presenting a report, the member in-charges shall, if he makes any remark, confine himself to a brief statement of fact.
