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[Cites 0, Cited by 0] [Section 3(11)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(11)(ii) in The Madras Port Trust Employees' (Classification, Control and Appeal) (Amendment) Regulations, 2006

(ii)MOST's Notification No. G.S.R. 153(E) dated 29-3-96