Calcutta High Court (Appellete Side)
Sri Ashok Jhunjhunwala And Another vs The Calcutta Electric Supply ... on 24 April, 2023
D/L. 8.
April 24, 2023.
MNS.
WPA No. 9146 of 2023
Sri Ashok Jhunjhunwala and another
Vs.
The Calcutta Electric Supply Corporation
Ltd. and others
Mr. Tanmoy Mukherjee,
Mr. Souvik Das,
Mr. Rudranil Das
... for the petitioners.
Mr. Debanjan Mukherjee
...for the CESC Limited.
Mr. Upendra Roy,
Mrs. Kanchan Roy
...for the private respondent.
An adjournment is sought by learned counsel for the private respondent at the time of call.
Affidavit-of-service filed in Court today be kept on record.
The affidavit-of-service indicates that due service has been effected on all the respondents.
However, in view of the prayer of the private respondent, the matter is adjourned for the day.
(Sabyasachi Bhattacharyya, J.)