Section 21 in Venkateshwara Open University Act, 2012
21. Authorities of the University.
- The following shall be the authorities of the University :(a)the Court ;(b)the Executive Council ;(c)the Academic Council ;(d)the Distance Education Council;(e)the Finance Committee ;(f)the Planning Board ;(g)the Board of Faculties ;(h)the Admissions Committee ;(i)the Examination Committee ; and(j)such other authorities as may be declared by the "Statutes" to the authorities of the University.
