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Supreme Court - Daily Orders

The State Of Madhya Pradesh vs Sandeep Kumar Lohani on 4 August, 2023

     ITEM NO.29                 REGISTRAR COURT. 1           SECTION II-A

                             S U P R E M E C O U R T O F     I N D I A
                                     RECORD OF PROCEEDINGS


                         BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Petition(s) for Special Leave to Appeal (Crl.)            No(s).    5121/2023

     THE STATE OF MADHYA PRADESH                                  Petitioner(s)

                                              VERSUS

     SANDEEP KUMAR LOHANI & ORS.                                  Respondent(s)


     WITH
     SLP(Crl) No. 6784/2023 (II-A)

         SLP(Crl) No. 7653/2023 (II-A)

     IA No. 94887/2023 - EXEMPTION FROM FILING O.T.)
      SLP(Crl) No. 7658/2023 (II-A)
     (IA No.93700/2023-CONDONATION OF DELAY IN FILING and IA
     No.93696/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.93698/2023-EXEMPTION FROM FILING O.T.
     IA No. 93696/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 93698/2023 - EXEMPTION FROM FILING O.T.) Diary No(s). 24260/2023 (II-A) ( IA No.118316/2023-CONDONATION OF DELAY IN FILING and IA No.118314/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.118315/2023-EXEMPTION FROM FILING O.T.) Date : 04-08-2023 This petition was called on for hearing today. For Petitioner(s) Mr. Arjun Garg, AOR For Respondent(s) Mr. Hemant Sharma, Adv.

Mr. Rahul Kumar, Adv.

Ms. Aakanksha Tiwari, Adv. Ms. Rubi Mohd. Wasim, Adv.

Signature Not Verified

Mr. Rahul Tiwari, Adv.

Digitally signed by

PRIYANKA MALIK Date: 2023.08.05 Mr. Rohit Tiwari, Adv.

12:10:20 IST Reason: Mr. Surya K Vyas, Adv.

Ms. Anzu. K. Varkey, AOR Mr. Kaleem A. Khan, Adv.

Contd….

-2-

Ms. Preetika Dwivedi, AOR Mr. Abhisek Mohanty, Adv.

Mr. Prakhar Bhardwaj, Adv. Mr. Sunny Choudhary, AOR Mr. Manoj Kumar, Adv.

Mrinal Gopal Elker, AOR Ms. Mrinal Elker Mazumdar, AOR Mr. Saurabh Singh, Adv.

Mr. Divyanh Singh, Adv.

Ms. Aarushi Gupta, Adv.

Mr. Sanjeev Kumar Mahara, Adv. Mr. Sanand Ramakrishnan, Adv. M/S. Axess Legal Corp, AOR Mr. Shubham Saurav, Adv.

Mr. Rajeev Mishra, Adv.

UPON hearing the counsel the Court made the following O R D E R SLP(CRL) No. 5121/2023 Respondent Nos.1 and 2 are granted four weeks’ time, as last opportunity, for filing counter affidavit. Respondent Nos.3 and 4 are granted four weeks’ time for filing counter affidavit. SLP(Crl) No. 6784/2023 Respondent Nos. 1 and 2 are granted four weeks’ time, as last opportunity, for filing counter affidavit. Respondent No.4 is granted four weeks’ time for filing counter affidavit.

Service is complete on respondent No.3 but none has entered appearance.

Contd….

-3-

SLP(Crl) No. 7653/2023 Service is complete on respondent No.1 but none has entered appearance.

Ld. Counsel for the petitioner has filed fresh address in respect of respondent Nos. 2 and 3. Notice be issued immediately.

SLP(Crl) No. 7658/2023 Service is complete on respondent No.1. Ld. Advocate-on- record, Mr. Divyanshu Rai appears for respondent No.1 and prays for time to file vakalatnama and counter affidavit. Be filed within four weeks.

Service is complete on respondent Nos.2 and 3 but none has entered appearance.

Diary No(s). 24260/2023 Service is complete on respondent Nos.1-4 but none has entered appearance.

List again on 14.9.2023.

H. SHASHIDHARA SHETTY Registrar