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State of Gujarat - Section

Section 55 in The Gujarat Water Users' Participatory Irrigation Management Act, 2007

55. State Government to directions of Association.

(1)In the performance of its functions under this Act, the Association shall be bound by such directions on questions of policy as the State Government may give in writing to it from time to time.
(2)The decision of the State Government whether a question is one of policy or not shall be final.