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Madhya Pradesh High Court

Trilok vs The State Of Madhya Pradesh on 14 October, 2019

Author: Virender Singh

Bench: Virender Singh

1 MCRC-38199-2019 The High Court Of Madhya Pradesh MCRC-38199-2019 (TRILOK Vs THE STATE OF MADHYA PRADESH) 3 Indore, Dated : 14-10-2019 Parties through their counsel. As prayed by learned counsel for the petitioner, list the matter after two weeks.

(VIRENDER SINGH) JUDGE sourabh Digitally signed by SOURABH YADAV Date: 16/10/2019 09:34:16