Calcutta High Court (Appellete Side)
An Application Under Section 407 Of The ... vs Swati Shyam on 15 July, 2014
Author: Asim Kumar Mondal
Bench: Asim Kumar Mondal
107 15.7.2014 AB Court C.R.R. 1567 of 2013 No.33 In the matter of : An Application under Section 407 of the Code of Criminal Procedure, 1973 filed on 3.5.2013 And In the matter of : Swati Shyam ...Petitioner.
Mr. Malay Bhattacharya ...For the Petitioner. Mr. Malay Bhattacharya, learned Counsel, appears on behalf of the petitioner and files affidavit of service. Let it be kept with the records.
From the case record, it further appears that Mr. Swapan Banerjee, learned Advocate, has entered appearance on behalf of the Opposite Party No. 2 (Nisith Kumar Shyam) under Filing No. A-13894 dated 20.8.2013.
None appears on behalf of the Opposite Parties. Under such circumstances, let the matter be adjourned till 22nd of July, 2014.
(Asim Kumar Mondal, J.)