Calcutta High Court
Magma Housing Finance vs Sheel Tankha & Anr on 22 November, 2016
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
AP No.1575 of 2014
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MAGMA HOUSING FINANCE
Versus
SHEEL TANKHA & ANR.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 22nd November, 2016.
Appearance:
Mr. R.L. Mitra, Adv.
The Court: In view of the order dated 4th October, 2016 passed in EC No.154 of 2014 recording satisfaction of the award this application does not survive and accordingly, stands dismissed. The order dated 4th October, 2016 is kept with the record.
(SOUMEN SEN, J.) sp/