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Karnataka High Court

Smt. Triveni R vs The State Of Karnataka on 4 March, 2026

                                        -1-
                                                     NC: 2026:KHC:13327
                                                   WP No. 4732 of 2026
                                               C/W WP No. 4633 of 2026
                                                   WP No. 4662 of 2026
             HC-KAR                                     AND 3 OTHERS


                  IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                       DATED THIS THE 4TH DAY OF MARCH, 2026

                                      BEFORE
                         THE HON'BLE MR. JUSTICE M.I.ARUN
                      WRIT PETITION NO. 4732 OF 2026 (LB-BMP)
                                       C/W
                      WRIT PETITION NO. 4633 OF 2026 (LB-BMP)
                      WRIT PETITION NO. 4662 OF 2026 (LB-BMP)
                      WRIT PETITION NO. 4783 OF 2026 (LB-BMP)
                      WRIT PETITION NO. 4845 OF 2026 (LB-BMP)
                      WRIT PETITION NO. 4972 OF 2026 (LB-RES)

             IN WP No. 4732/2026

             BETWEEN:

             1.    SRI. T. R. CHANDRASHEKARAIAH,
                   S/O. LATE.T.B. REVANNA,
                   AGED ABOUT 55 YEARS,
                   AT NO.979, 1ST CROSS, 17TH MAIN,
                   IDEAL HOMES TOWN SHIP,
Digitally          RAJARAJESHWARI NAGAR, BANGALORE-560098.
signed by
GEETHA P G                                                ...PETITIONER
Location:    (BY SRI. H.R.UMADEVI, ADVOCATE)
HIGH
COURT OF     AND:
KARNATAKA
             1.    THE STATE OF KARNATAKA
                   DEPARTMENT OF URBAN DEVELOPMENT,
                   VIKASA SOUDHA, BENGALURU-560 001,
                   REP.BY ITS SECRETARY.

             2.    THE GREATER BENGALORE AUTHORITY.
                   N.R. SQUARE,
                   BENGALURU-560001,
                              -2-
                                         NC: 2026:KHC:13327
                                       WP No. 4732 of 2026
                                   C/W WP No. 4633 of 2026
                                       WP No. 4662 of 2026
HC-KAR                                      AND 3 OTHERS


      REP.BY ITS THE CHIEF COMMISSIONER.

3.    THE ASSISTANT REVENUE OFFICER,
      GALI ANJANEYASWAMY TEMPLE SUB-DIVISION,
      ZONE_2, BANGALORE WEST CITY CORPORATION,
      BENGALURU - 560001.

4.  THE ASSISTANT EXECUTIVE ENGINEAR,
    GALI ANJANEYASWAMY TEMPLE SUB-DIVISION,
    ZONE_2, BANGALORE WEST CITY CORPORATION,
    BENGALURU - 560001.
                                        ...RESPONDENTS
(BY SRI. BOPANNA BELLIYAPPA, AGA FOR R1
      SRI. PAWAN KUMAR, ADVOCATE FOR R2 TO R4)


       THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO ISSUE
A WRIT OF CERTIORARI OR SUCH OTHER WRIT OR DIRECTION
TO QUASH IMPUGNED NOTICE DATED 27.10.2025 ISSUED BY
THE 3RD RESPONDENT BEARING NO.SA.KOM.AA (GA/AA/DE)
PR/01/2025-26   WHICH   IS   PRODUCED    AND    MARKED   AS
ANNEXURE-A AND NOTICE DATED 27.10.2025 ISSUED BY THE
4TH                 RESPONDENT                     BEARING
NO.SA.KA.NI.AA/GA/AA/P.R./102/2025-26          WHICH     IS
PRODUCED AND MARKED AS ANNEXURE-B AND ETC.,

IN WP NO. 4633/2026

BETWEEN:

1.    SMT. VIJAYA KRISHNA,
      W/O.L.K.KRISHNA,
      AGED ABOUT 67 YEARS,
                            -3-
                                        NC: 2026:KHC:13327
                                      WP No. 4732 of 2026
                                  C/W WP No. 4633 of 2026
                                      WP No. 4662 of 2026
HC-KAR                                     AND 3 OTHERS


     HAMPINAGAR, AT NO.1956,
     12TH A CROSS, VIJAYANAGAR,
     BANGALORE-560040
                                          ...PETITIONER
(BY SRI. H.R. UMADEVI, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF URBAN DEVELOPMENT,
     VIKASA SOUDHA, BENGALURU-560001,
     REP.BY ITS SECRETARY.

2.   THE GREATER BENGALORE AUTHORITY.
     N.R. SQUARE, BENGALURU-560001,
     REP.BY ITS THE CHIEF COMMISSIONER.

3.   THE ASSISTANT REVENUE OFFICER,
     GALI ANJANEYASWAMY TEMPLE SUB-DIVISION,
     ZONE_2, BANGALORE WEST CITY CORPORATION,
     BENGALURU -560001.

4.   THE ASSISTANT EXECUTIVE ENGINEAR,
     GALI ANJANEYASWAMY TEMPLE SUB-DIVISION,
     ZONE_2, BANGALORE WEST CITY CORPORATION,
     BENGALURU -560001.
                                    ...RESPONDENTS

(BY SRI. BOPANNA BELLIYAPPA, AGA FOR R1
    SRI. PAWAN KUMAR, ADVOCATE FOR R2 TO R4)

       THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
ISSUE A WRIT OF CERTIORARI OR SUCH OTHER WRIT OR
DIRECTION TO QUASH IMPUGNED NOTICE ISSUED BY THE
3RD RESPONDENT DATED 27.10.2025 ISSUED BY THE 3RD
RESPONDENT      BEARING    NO.SA.KOM.AA     (GA/AA/DE)
                           -4-
                                        NC: 2026:KHC:13327
                                      WP No. 4732 of 2026
                                  C/W WP No. 4633 of 2026
                                      WP No. 4662 of 2026
HC-KAR                                     AND 3 OTHERS


PR/03/2025-26 WHICH ARE PRODUCED AND MARKED AS
ANNEXURE-A AND ETC.

IN WP NO. 4662/2026

BETWEEN:

1.   SMT. SHOBHA M,
     W/O CHANDRA KUMAR M.S,
     AGED ABOUT 49 YEARS,
     AT NO.307, BHOOMIKA NILAYA,
     P HOSAKEREHALLI MAIN ROAD,
     OPP TO AGROMORE FACTORY,
     MYSORE ROAD, BYATARAYANAPURA,
     BANGALORE-560026,

2.   SMT.PADMAVATHI
     W/O LATE. MUNIRAJU,
     AGED ABOUT 71 YEARS,
     AT NO. 11, 19TH CROSS,
     BEHIND VENKATESHWARS THEATRE,
     AVALAHALLI, BANGALORE SOUTH,
     BANGALORE-560026.
                                        ...PETITIONERS

(BY SRI. H.R.UMADEVI, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF URBAN DEVELOPMENT,
     VIKASASOUDHA,
     BENGALURU-560001,
     REP.BY ITS SECRETARY.

2.   THE GREATER BENGALORE AUTHORITY
     N.R. SQUARE, BENGALURU-560001,
                            -5-
                                       NC: 2026:KHC:13327
                                     WP No. 4732 of 2026
                                 C/W WP No. 4633 of 2026
                                     WP No. 4662 of 2026
HC-KAR                                    AND 3 OTHERS


     REP.BY ITS THE CHIEF COMMISSIONER.



3.   THE ASSISTANT REVENUE OFFICER,
     GALI ANJANEYASWAMY TEMPLE SUB-DIVISION,
     ZONE_2, BANGALORE WEST CITY CORPORATION,
     BENGALURU -560001

4.   THE ASSISTANT EXECUTIVE ENGINEAR,
     GALI ANJANEYASWAMY TEMPLE SUB-DIVISION,
     ZONE 2, BANGALORE WEST CITY CORPORATION,
     BENGALURU -560001
                                    ...RESPONDENTS

(BY SMT.CHANDINI S., HCGP FOR R1
    SRI. PAWAN KUMAR, ADVOCATE FOR R2 TO R4)

      THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
ISSUE A WRIT OF CERTIORARI OR SUCH OTHER WRIT OR
DIRECTION TO QUASH IMPUGNED NOTICE ISSUED BY THE
3RD RESPONDENT DATED 06.12.2025 ISSUED BY THE 3RD
RESPONDENT      BEARING    NO.SA.KOM.AA   (GA/AA/DE)
PR/63/2025-26 WHICH ARE PRODUCED AND MARKED AS
ANNEXURE-A AND ETC.

IN WP NO. 4783/2026

BETWEEN:

1.   SMT. HONNAMMA R
     W/O. LATE. LAKSHMI PATHI,
     AGED ABOUT 68 YEARS,
     AT NO.10, AGR NIVAS, 4TH CROSS,
     NEAR VENKATESHWARS THEATRE,
                           -6-
                                         NC: 2026:KHC:13327
                                      WP No. 4732 of 2026
                                  C/W WP No. 4633 of 2026
                                      WP No. 4662 of 2026
HC-KAR                                     AND 3 OTHERS


     VINOBHA COLONY AVALAHALLI,
     BANGALORE SOUTH, BANGALORE-560026.
                                     ...PETITIONER

(BY SRI. H.R. UMADEVI, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF URBAN DEVELOPMENT,
     VIKASA SOUDHA,
     BENGALURU-560001,
     REP.BY ITS SECRETARY.

2.   THE GREATER BENGALORE AUTHORITY.
     N.R. SQUARE, BENGALURU-560001,
     REP.BY ITS THE CHIEF COMMISSIONER.

3.   THE ASSISTANT REVENUE OFFICER,
     GALI ANJANEYASWAMY TEMPLE SUB-DIVISION,
     ZONE_2, BANGALORE WEST CITY CORPORATION,
     BENGALURU -560001.

4.   THE ASSISTANT EXECUTIVE ENGINEAR,
     GALI ANJANEYASWAMY TEMPLE SUB-DIVISION,
     ZONE_2, BANGALORE WEST CITY CORPORATION,
     BENGALURU -560001.
                                    ...RESPONDENTS

(BY SMT. CHANDINI S., HCGP FOR R1
    SRI. PAWAN KUMAR, ADVOCATE FOR R2 TO R4)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH    IMPUGNED    NOTICE     ISSUED   BY   THE   3RD
RESPONDENT DATED 27.10.2025 ISSUED BY THE 3RD
                             -7-
                                           NC: 2026:KHC:13327
                                        WP No. 4732 of 2026
                                    C/W WP No. 4633 of 2026
                                        WP No. 4662 of 2026
HC-KAR                                       AND 3 OTHERS


RESPONDENT      BEARING   NO.     SA.KOM.AA      (GA/AA/DE)
PR/02/2025-26 WHICH ARE PRODUCED AND MARKED AS
ANNEXURE-A AND NOTICE DATED 27.10.2025 ISSUED BY
THE       4TH     RESPONDENT           BEARING       NO.SA
KANI.AA/GA/AA/P.R.//2025-26     VIDE    ANNEXURE-B     AND
ETC.



IN WP NO. 4845/2026

BETWEEN:

1.    SMT. TRIVENI R
      W/O RAMANJINI V
      AGED ABOUT 52 YEARS,
      AT NO. 4, BHOOMIKA NILAYA,
      HOSAKEREHALLI MAIN ROAD,
      OPP TO AGROMORE FACTORY,
      MYSORE ROAD, BYATARAYANAPURA,
      BANGALORE-560026.
                                              ...PETITIONER

(BY SRI. H.R.UMADEVI, ADVOCATE)

AND:

1.    THE STATE OF KARNATAKA
      DEPARTMENT OF URBAN DEVELOPMENT,
      VIKASA SOUDHA,
      BENGALURU-560001,
      REP. BY ITS SECRETARY.

2.    THE GREATER BENGALORE AUTHORITY.
      N.R. SQUARE,
      BENGALURU-560001,
                              -8-
                                            NC: 2026:KHC:13327
                                         WP No. 4732 of 2026
                                     C/W WP No. 4633 of 2026
                                         WP No. 4662 of 2026
HC-KAR                                        AND 3 OTHERS


      REP. BY ITS THE CHIEF COMMISSIONER.

3.    THE ASSISTANT REVENUE OFFICER,
      GALI ANJANEYASWAMY TEMPLE SUB-DIVISION,
      ZONE 2, BANGALORE WEST CITY CORPORATION,
      BENGALURU -560001.

4.    THE ASSISTANT EXECUTIVE ENGINEAR
      GALI ANJANEYASWAMY TEMPLE SUB-DIVISION,
      ZONE_2, BANGALORE WEST CITY CORPORATION,
      BENGALURU - 560001.
                                     ...RESPONDENTS

(BY SMT. SPOORTHI V., HCGP FOR R1;
    SRI. PAWAN KUMAR, ADVOCATE FOR R2 TO R4)

       THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH     IMPUGNED    NOTICE       ISSUED   BY    THE   3RD
RESPONDENT DATED 06.12.2025 ISSUED BY THE 3RD
RESPONDENT      BEARING      NO.SA.KOM.AA        (GA/AA/DE)
PR/62/2025-26 WHICH ARE PRODUCED AND MARKED AS
ANNEXURE-A AND NOTICE DATED 06.12.2025 ISSUED BY
THE           4TH         RESPONDENT               BEARING
NO.SA.KA.NI.AA/GA/AA/P.R./231/2025-26        WHICH      ARE
PRODUCED AND MARKED AS ANNEXURE-B AND ETC.

IN WP NO. 4972/2026

BETWEEN:

1.    SMT. A.L.LATHA,
      W/O.N.K.JAGADISH,
      AGED ABOUT 52 YEARS,
                            -9-
                                       NC: 2026:KHC:13327
                                     WP No. 4732 of 2026
                                 C/W WP No. 4633 of 2026
                                     WP No. 4662 of 2026
HC-KAR                                    AND 3 OTHERS


     NO.3, HOSAKEREHALLI MAIN ROAD,
     OPPOSITE TO AGRO MORE PVT.LTD.,
     MYSORE ROAD,
     BYTARAYANAPURA,
     BANGALORE-560026.
                                          ...PETITIONER

(BY SRI. H.R. UMADEVI, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF URBAN DEVELOPMENT,
     VIKASASOUDHA,
     BENGALURU-560001,
     REP.BY ITS SECRETARY.

2.   THE GREATER BENGALORE AUTHORITY
     N.R. SQUARE, BENGALURU-560001,
     REP.BY ITS THE CHIEF COMMISSIONER.

3.   THE ASISTANT REVENUE OFFICER
     GALI ANJANEYASWAMY TEMPLE SUB-DIVIION,
     ZONE_2, BANGALORE WST CITY CORPORATION
     BENGALURU-560001.

4.   THE ASSISTANT EXECUTIVE ENGINEAR
     GALI ANJANEYASWAMY TEMPLE SUB-DIVISION,
     ZONE_2, BANGALORE WEST CITY CORPORATION,
     BENGALURU - 560 001.
                                    ...RESPONDENTS

BY SMT. SPOORTHI V., HCGP FOR R1
   SRI. PAWAN KUMAR, ADVOCATE FOR R2 TO R4)

       THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO-
                               - 10 -
                                                NC: 2026:KHC:13327
                                             WP No. 4732 of 2026
                                         C/W WP No. 4633 of 2026
                                             WP No. 4662 of 2026
HC-KAR                                            AND 3 OTHERS


QUASH    IMPUGNED      NOTICE          ISSUED   BY    THE   3RD
RESPONDENT DATED 06.12.2025 ISSUED BY THE 3RD
RESPONDENT        BEARING    NO.SA.KOM.AA            (GA/AA/DE)
PR/61/2025-26 WHICH ARE PRODUCED AND MARKED AS
ANNEXURE-A AND NOTICE DATED 06.12.2025 ISSUED BY
THE       4TH       RESPONDENT              BEARING         NO.
SA.KA.NI.AA/GA/AA/P.R./      230/2025-26         WHICH      ARE
PRODUCED AND MARKED AS ANNEXURE-B AND ETC.,


      THESE     PETITIONS,   COMING       ON    FOR   PRELIMINARY

HEARING IN 'B' GROUP THROUGH VIDEO CONFERENCING /

PHYSICAL HEARING, THIS DAY, ORDER WAS MADE THEREIN

AS UNDER:

CORAM:    HON'BLE MR. JUSTICE M.I.ARUN


                        ORAL ORDER

Notices have been issued to the petitioners in all writ petitions with regard to the change of khata as well as demolition of the structure put up by the petitioners. Aggrieved by the same, the present writ petitions are filed by the petitioners calling in question the validity of the said notices.

- 11 -

NC: 2026:KHC:13327 WP No. 4732 of 2026 C/W WP No. 4633 of 2026 WP No. 4662 of 2026 HC-KAR AND 3 OTHERS

2. During the course of hearing, the learned counsel appearing for the Greater Bengaluru Authority (for short, 'the GBA'), submits that the jurisdictional Joint Commissioner (Bengaluru West) will provide an opportunity of hearing to the petitioners and only thereafter take an appropriate decision in respect of the change of khata as well as the demolition of the structures put up by the petitioners. The petitioners are agreeable to the same.

3. Hence, the following:

ORDER i. The Writ Petitions are hereby disposed of. ii. The petitioners shall appear before the Joint Commissioner (Bengaluru West), GBA, on 02.04.2026 at 11.00 a.m., without further notice.

iii. The petitioners are given liberty to submit their reply before the Joint Commissioner.

- 12 -

NC: 2026:KHC:13327 WP No. 4732 of 2026 C/W WP No. 4633 of 2026 WP No. 4662 of 2026 HC-KAR AND 3 OTHERS iv. The Joint Commissioner shall consider the reply of the petitioners and thereafter take an appropriate decision in accordance with law. v. Till such decision is taken, no coercive action shall be initiated against the petitioners.

SD/-

(M.I.ARUN) JUDGE CH List No.: 1 Sl No.: 66