Calcutta High Court (Appellete Side)
Mcnally Bharat Engineering Company & ... vs West Bengal Highway Dev Elopment Corpn. ... on 13 February, 2019
Author: Debangsu Basak
Bench: Debangsu Basak
1
February 13, 2019
91 ARDR
WP 2739 (W) of 2019
McNally Bharat Engineering Company & Ors.
Vs.
West Bengal Highway Dev elopment Corpn. Ltd. & anr.
Mr. Ananda Sen,
Mr. Abubhav Sinha,
...for the petitioners.
Mr. Jishnu Saha, Sr. Adv.,
Mr. Sakabda Roy,
...for the respondents.
Learned advocate for the petitioners submits that the petitioners do not wish to proceed with the writ petition.
The respondents are represented.
In such circumstances, WP 2739 (W) of 2019 is dismissed as withdrawn. No order as to costs.
Affidavit filed in Court, be taken on record. Urgent certified website copy of this order, if applied for, be made available to the parties upon compliance of the formalities.
(Debangsu Basak, J.)