Calcutta High Court (Appellete Side)
Biswanath Pal vs Howrah Municipal Corporation & Ors on 1 October, 2018
Author: Debangsu Basak
Bench: Debangsu Basak
1 01.10.2018 Ct. No.13 S/L No.69 KS W. P. No.9366 (W) of 2018 Biswanath Pal Versus Howrah Municipal Corporation & Ors.
Mr. Z. Islam Mr. D. Mondal .....For the State Mr. N. C. Bihani Mr. Santanu Chatterjee .....For the H.M.C. The writ petition was taken up for consideration on July 23, 2018 and on August 6, 2018 when on both the dates, on the request of the petitioner the writ petition was adjourned. Today also a prayer is made for adjournment.
In such circumstances, W. P. No.9366 (W) of 2018 will go out of the list. It need not be mentioned before the Combined Monthly List of December, 2018.
Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.
(Debangsu Basak, J.)