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Calcutta High Court (Appellete Side)

Biswanath Pal vs Howrah Municipal Corporation & Ors on 1 October, 2018

Author: Debangsu Basak

Bench: Debangsu Basak

1 01.10.2018  Ct. No.13 S/L No.69  KS W. P. No.9366 (W) of 2018                              Biswanath Pal                                  Versus                                   Howrah Municipal Corporation & Ors.

Mr. Z. Islam Mr. D. Mondal       .....For the State Mr. N. C. Bihani Mr. Santanu Chatterjee .....For the H.M.C. The writ petition was taken up for consideration on July 23, 2018 and on August 6, 2018  when  on  both  the  dates,  on  the  request  of  the  petitioner  the  writ  petition  was adjourned.  Today also a prayer is made for adjournment.

In such circumstances,  W. P. No.9366 (W) of 2018 will go out of the list. It need not  be mentioned before the Combined Monthly List of December, 2018.

Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.

(Debangsu Basak, J.)