Page No.# 1/3 vs The State Of Assam And 3 Ors on 10 February, 2023

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Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 3 Ors on 10 February, 2023

Bench: Manish Choudhury

                                                                Page No.# 1/3

GAHC010025822023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : WP(C)/694/2023

         BIJON DAS AND 10 ORS
         S/O RAJENDRA DAS R/O LALGANESH GUWAHATI 36 DIST. KAMRUP (M)
         ASSAM

         2: RABINDRA CHANDRA DAS
          S/O BONKA BIHARI DAS R/O LALGANESH GUWAHATI 36 DIST. KAMRUP
         (M) ASSAM

         3: SULTANA AHMED
          D/O SADAR ALI R/O ISLAMPUR NEAR NEHRU STADIUM ULUBARI
         GUWAHATI 7 DIST. KAMRUP (M) ASSAM

         4: TAHAR ALI
          S/O LT. NASIR ALI R/O ISLAMPUR NEAR NEHRU STADIUM ULUBARI
         GUWAHATI 7 DIST. KAMRUP (M) ASSAM

         5: SUBRATA DAS
          S/O RABINDRA DAS R/O LALGANESH GUWAHATI 36 DIST. KAMRUP (M)
         ASSAM

         6: SWAPAN MALAKAR
          S/O SAILENDRA MALAKAR R/O LALGANESH GUWAHATI 36 DIST.
         KAMRUP (M) ASSAM

         7: BIJIT PAUL
          S/O BABUL PAUL R/O LALGANESH GUWAHATI 36 DIST. KAMRUP (M)
         ASSAM

         8: MUSLIM NADAF
          S/O LT. ABDUL LATIF NADAF R/O SOLAPARA PALTANBAZAR GUWAHATI 8
         DIST. KAMRUP (M) ASSAM

         9: HARUN NADAF
          S/O LT. SULEMAN NADAF R/O ISLAMPUR NEAR NEHRU STADIUM
                                                                       Page No.# 2/3

            ULUBARI GUWAHATI 7 DIST. KAMRUP (M) ASSAM

            10: BIMAL GHOSH
             S/O DHAMI GHOSH R/O MANIPUR BASTI PALTAN BAZAR GUWAHATI 8
            DIST. KAMRUP (M) ASSAM

            11: SHYMAL CHOUDHURY
             S/O LT. SUKENDRA CHOUDHURY R/O KALAPAHAR GUWAHATI 16 DIST.
            KAMURP (M) ASSA

            VERSUS

            THE STATE OF ASSAM AND 3 ORS
            REP. BY THE SECRETARY DEPTT. OF REVENUE AND DISASTER
            MANAGEMENT GOVT. OF ASSAM ASSAM SECRETARIAT DISPUR
            GUWAHATI 6

            2:THE DEPUTY COMMISSIONER
             KAMRUP (M)
             HENGRABARI GUWAHATI 6

            3:THE CIRCLE OFFICER
             GUWAHATI REVENUE CIRLCE
             ULUBARI GUWAHATI 7

            4:THE EXECUTIVE ENGINEER
             PWRD EAST GUWAHATI TERRITORIAL ROAD DIVISION BAMUNIMAIDAM
            GUWAHATI 2

Advocate for the Petitioner   : MR. N ALAM

Advocate for the Respondent : GA, ASSAM

BEFORE HON'BLE MR. JUSTICE MANISH CHOUDHURY 10-02-2023 Mr. N. Alam, learned counsel for the petitioners has submitted that he may be allowed to withdraw this writ petition with liberty.

Page No.# 3/3 Ms. P.R. Mahanta, learned Standing Counsel, Department of Revenue and Disaster Management for Respondent no.1; and Ms. N. Barman, learned Junior Government Advocate, Assam for Respondents nos.2 and 3 are present.

In view of the submission made by Mr. Alam, learned counsel for the petitioners, the writ petition is dismissed with liberty, as prayed for.

JUDGE Comparing Assistant

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