Bombay High Court
M/S. Tata Steel Bsl Limited ( Formerly ... vs Union Of India Through Secretary ... on 17 March, 2023
Bench: Nitin Jamdar, Abhay Ahuja
Board Sr.No.:-915
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 545 OF 2020
M/s. Tata Steel Bsl Limited ( Formerly Known ....PETITIONER
As Bhushan Steel Limited) Through A.sinha
V/S
Union Of India Through Secretary Ministry Of....RESPONDENT
Finance Dept. Of Revenue And Anr WITH WRIT PETITION NO. 10794 OF 2019 M/s. Tata Steel Bsl Limited (formerly Bhushan ....PETITIONER Steel Limited) Through Abhishek Sinha V/S Union Of India Through Secretary Ministry Of....RESPONDENT Finance Dept. Revenue And Ors WITH WRIT PETITION NO. 3076 OF 2023 M/s. Tata Steel Bsl Limited(formerly Known As....PETITIONER Bhushan Steel Limited) V/S Union Of India Through The Secretary ....RESPONDENT Ms. Nikita Bangera i/b P & A Law Offices for Petitioner Mr. Pradeep Jetly, Senior Advocate a/w Mr. Jitendra B. Mishra and Mr. Dhananjay Deshmukh for the Respondents Page 1/2 ::: Uploaded on - 17/03/2023 ::: Downloaded on - 18/03/2023 16:45:06 ::: CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 17th March, 2023 P.C. :
At the request of learned counsel for the Petitioner , stand over to 09/06/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 17/03/2023 ::: Downloaded on - 18/03/2023 16:45:06 :::