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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2)(vi) in The Inland Vessels (Grant of Certificate of Competency to Masters and Serangs of Inland Vessels) (Orissa) Rules, 1984

(vi)port rules and knowledge of buoys, lights, land marks, channels, sands and set of tide in the ports of Orissa and their approaches;