Karnataka High Court
R Shankar vs Smt Jyothi Shri Shail Kittur on 13 July, 2023
Author: H.T. Narendra Prasad
Bench: H.T. Narendra Prasad
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NC: 2023:KHC:24237
RFA No. 2013 of 2016
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 13TH DAY OF JULY, 2023
BEFORE
THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
REGULAR FIRST APPEAL NO. 2013 OF 2016 (INJ)
BETWEEN:
R SHANKAR
S/O SRI RAMA GOWNDAR
AGED ABOUT 43 YEARS
R/A NO. 54/55
1ST MAIN ROAD, MTS LAYOUT
KENGERI UPANAGAR
BANGALORE - 560 060. ...APPELLANT
(BY SRI.S.N. BHAT.,ADVOCATE)
AND:
1. SMT JYOTHI SHRI SHAIL KITTUR
W/O SRI SHRI SHAIL G KITTUR
Digitally signed AGED ABOUT 35 YEARS
by R/AT NO. G-1, LAKE VIEW APARTMENT
DHANALAKSHMI
MURTHY KOMMAGHATTA ROAD, BANDEMATA
Location: High KENGERI SATELITE TOWN
Court of BANGALORE - 560 060.
Karnataka
2. SMT. KEERTHANA
W/O E SANJAY
D/O G DAYANANDA
AGED MAJOR
NO.17, SUBHAPRADHA NILAYA, 4TH CROSS
JAVARAIAH GARDEN EXTENSION
THYAGARAJANAGAR,
BANGALORE - 560 028.
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NC: 2023:KHC:24237
RFA No. 2013 of 2016
3. SMT. MALLIGA
W/O LATE S MURUGESAN
AGED ABOUT 47 YEARS
4. SMT. M ANANDI
D/O LATE S MURUGESAN
AGED ABOUT 42 YEARS
R3 AND R4 ARE R/AT HARSHA
NO. 1431, 11TH CROSS STREET
KRISHNAPPA GARDEN
KENGERI SATELITE TOWN
BANGALORE - 560 060. ...RESPONDENTS
(BY SRI. JAIRAJ G., ADVOCATE FOR C/R1:
NOTICE TO R2 IS SERVED AND UNREPRESENTED)
THIS RFA IS FILED UNDER ORDER XLI R/W SECTION.96
OF CPC., AGAINST THE JUDGMENT AND DECREE DATED
22.09.2016 PASSED IN OS.NO.5864/2014 ON THE FILE OF THE
42nd ADDL. CITY CIVIL AND SESSIONS JUDGE, BENGALURU,
PERMANENT PROHIBITORY INJUNCTION.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for the appellant filed a memo dated 12.07.2023 seeking leave of this Court to withdraw this appeal.
2. The memo is taken on record.
-3-NC: 2023:KHC:24237 RFA No. 2013 of 2016
3. The appeal is dismissed as withdrawn.
Sd/-
JUDGE CM List No.: 1 Sl No.: 30