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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Goa - Subsection

Section 58(4) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(4)All other papers relating to the elections shall be retained until the termination of the next general election for the constituency to which they relate and shall thereafter be destroyed, subject to any direction to the contrary given by the Registrar.