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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Manipur - Subsection

Section 9(1)(c) in The Manipur Cooking Gas (Licensing and Control) Order, 1986

(c)stop and search any person or vehicle or vessel used or suspected of being used for delivery of cooking gas from a godown or from premises or places where, he has reason to believe cooking gas is stored;