Calcutta High Court (Appellete Side)
Kec International Limited vs Subharathi Mandal & Ors on 16 January, 2023
S/L 78 16.01.2023Court. No. 12
Suvayan CO 115 of 2022 KEC International Limited Vs. Subharathi Mandal & Ors. Mr. Sujit Kumar Koley ...for the petitioner. Learned Advocate for the petitioner is present. The instant matter is released from the list of this Bench with a direction to the Department to place the same before the appropriate Bench.
(Partha Sarathi Sen, J.)