Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Calcutta High Court (Appellete Side)

Kec International Limited vs Subharathi Mandal & Ors on 16 January, 2023

S/L 78
16.01.2023
Court. No. 12

Suvayan CO 115 of 2022 KEC International Limited Vs. Subharathi Mandal & Ors. Mr. Sujit Kumar Koley ...for the petitioner. Learned Advocate for the petitioner is present. The instant matter is released from the list of this Bench with a direction to the Department to place the same before the appropriate Bench.

(Partha Sarathi Sen, J.)