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Supreme Court - Daily Orders

Jagdish Singh vs Greater Noida Industrial Development ... on 26 November, 2018

Bench: Madan B. Lokur, Deepak Gupta

                                                 1




     ITEM NO.30+58                       COURT NO.2                SECTION XI

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 40628/2018

     (Arising out of impugned final judgment and order dated 05-01-2017
     in CO No. NIL/2003 passed by the High Court Of Judicature At
     Allahabad)

     JAGDISH SINGH                                                 Petitioner(s)

                                                VERSUS

     GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY & ORS.Respondent(s)

     (IA   No.164580/2018-CONDONATION  OF  DELAY  IN  FILING  and   IA
     No.164581/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     )
     WITH

     Diary No. 40631/2018 (IA No. 165330/2018-c/delay in filing and IA
     No. 165331/2018-Exemption from filing c/c of the impugned judgment)

     Diary No. 40629/2018
     (IA No. 166024/2018-c/delay in filing and IA No.                     166026/2018-
     exemption from filing c/c of the impugned judgment)

     Date : 26-11-2018 These petitions were called on for hearing today.


     CORAM :
                         HON'BLE MR. JUSTICE MADAN B. LOKUR
                         HON'BLE MR. JUSTICE DEEPAK GUPTA


     For Petitioner(s)             Mr. Harprasad Sahu, Adv.
                                   Mr. Pranaya Kumar Mohapatra, AOR

     For Respondent(s)


Signature Not Verified
                         UPON hearing the counsel the Court made the following
                                            O R D E R

Digitally signed by SHASHI SAREEN Date: 2018.11.27 17:22:11 IST Reason: Application for exemption from filing c/c of the impugned judgment is granted.

2

Delay condoned.

Issue notice on the application for condonation of delay as well as on the special leave petitions.

Tag with SLP(Civil) No. 26491 of 2018.

(SHASHI SAREEN) (KAILASH CHANDER) AR CUM PS ASSISTANT REGISTRAR