Section 60(1) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010
(1)If the validity of any election, including bye-election of a member of the Marketing Board is desired to challenge by any person qualified either to be elected or to vote at the election, such person may, within a period of seven days after the date of the declaration of the result of the election, apply in writing to the Registrar.
