Delhi High Court - Orders
Bvg India Ltd vs North Delhi Municipal Corporation & Anr on 2 September, 2021
Author: Vipin Sanghi
Bench: Vipin Sanghi, Jasmeet Singh
$~16.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9148/2021
BVG INDIA LTD. ..... Petitioner
Through: Mr. Neeraj Kishan Kaul, Senior
Advocate with Mr. Sandeep S. Ladda,
Advocate.
versus
NORTH DELHI MUNICIPAL CORPORATION
& ANR. ..... Respondents
Through: Ms. Mini Pushkarna, Advocate.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 02.09.2021 C.M. No. 28489/2021 Exemption allowed, subject to all just exceptions.
The application stands disposed of.
W.P.(C) 9148/2021 and C.M. No. 28488/2021 List on 03.09.2021.
VIPIN SANGHI, J JASMEET SINGH, J SEPTEMBER 02, 2021 B.S. Rohella Signature Not Verified Digiltally Signed By:BHUPINDER SINGH ROHELLA Signing Date:04.09.2021 13:51:50