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Delhi High Court - Orders

Bvg India Ltd vs North Delhi Municipal Corporation & Anr on 2 September, 2021

Author: Vipin Sanghi

Bench: Vipin Sanghi, Jasmeet Singh

                          $~16.
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 9148/2021
                                    BVG INDIA LTD.                                   ..... Petitioner
                                                         Through:   Mr. Neeraj Kishan Kaul, Senior
                                                                    Advocate with Mr. Sandeep S. Ladda,
                                                                    Advocate.
                                                versus

                                    NORTH DELHI MUNICIPAL CORPORATION
                                    & ANR.                                 ..... Respondents
                                                 Through: Ms. Mini Pushkarna, Advocate.

                                    CORAM:
                                    HON'BLE MR. JUSTICE VIPIN SANGHI
                                    HON'BLE MR. JUSTICE JASMEET SINGH

                                                               ORDER

% 02.09.2021 C.M. No. 28489/2021 Exemption allowed, subject to all just exceptions.

The application stands disposed of.

W.P.(C) 9148/2021 and C.M. No. 28488/2021 List on 03.09.2021.

VIPIN SANGHI, J JASMEET SINGH, J SEPTEMBER 02, 2021 B.S. Rohella Signature Not Verified Digiltally Signed By:BHUPINDER SINGH ROHELLA Signing Date:04.09.2021 13:51:50