Section 9(16) in The Constitution of Bihar District Planning Committee and Conduct of Business Rules, 2006
(16)The issues of mutual general interest of the District Board, Panchayat Committees, Gram Panchayats, Municipal Panchayats, Municipal Corporations and Councils as mentioned in sub-section (7)(a)(i) of Section 167 of the Act as well as the local plan, water and other physical and natural resources, infrastructure, integrated development and environment conservation.
