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State of Punjab - Section

Section 33 in The Punjab Economiser Rules, 1958

33. Remuneration of Assessors.

- An assessor when selected to assist the appellate authority shall be paid :-
(a)such fees as the State Government may, from time to time, determine; and
(b)subject to the orders issued by the State Government in this behalf, the travelling expenses actually incurred by him for attending an enquiry under these rules.