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C.C.E And S.T. Jaipur 1 vs Kec International Ltd on 30 October, 2017

Bench: Ranjan Gogoi, Navin Sinha

     ITEM NO.21                             COURT NO.3                 SECTION XIV

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

                                  CIVIL APPEAL NO(S).         OF 2017
                                          Diary No(s). 22541/2017

     C.C.E AND S.T. JAIPUR 1                                             Appellant(s)

                                                   VERSUS

     KEC INTERNATIONAL LTD                                               Respondent(s)

     ( IA No.105305/2017-CONDONATION OF DELAY IN FILING,
     IA No.105313/2017-STAY APPLICATION and
     IA No.105310/2017-CONDONATION OF DELAY IN REFILING)

     Date : 30-10-2017 This matter was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE RANJAN GOGOI
                          HON'BLE MR. JUSTICE NAVIN SINHA

     For Appellant(s)                Ms.   Pinky Anand, ASG
                                     Ms.   Amna Gupta,Adv.
                                     Ms.   Kritika Sachdeva, Adv.
                                     Mr.   Hemant Arya, Adv.
                                     Ms.   Shivani Luthra Lohiya, Adv.
                                     Mr.   Karan Nagrath, Adv.
                                     Mr.   B. Krishna Prasad, AOR

     For Respondent(s)               Mr.   V. Lakshmi Kumaran,Adv.
                                     Mr.   L.Badri narayan, Adv.
                                     Mr.   Aditya Bhattacharya, Adv.
                                     Mr.   Victor Das, Adv.
                                     Ms.   Apeksha Mehta,Adv.
                                     Mr.   Punit D. Tyagi,Adv.

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Heard the learned counsel for the appellant and perused the relevant material.

Delay condoned.

Issue notice.

Tag with Special Leave Petition © No.29348 of Digitally signed by NEETU KHAJURIA Date: 2017.10.30 16:53:14 IST 2015.

(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER