Madhya Pradesh High Court
Smt. Krishna Singh vs Madhya Pradesh Madhya Kshetra Vidyut ... on 16 September, 2019
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 WP-19362-2019 The High Court Of Madhya Pradesh WP-19362-2019 (SMT. KRISHNA SINGH Vs MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD.
THR.) 1 Gwalior, Dated : 16-09-2019 Shri S. Kushwah, learned counsel for the petitioner. Counsel for the petitioner prays for time to file appropriate application for amendment.
List this matter after a week.
(S. A. DHARMADHIKARI) JUDGE Prachi PRACHI MISHRA 2019.09.16 17:55:47 +05'30'