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Madhya Pradesh High Court

Smt. Krishna Singh vs Madhya Pradesh Madhya Kshetra Vidyut ... on 16 September, 2019

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

1 WP-19362-2019 The High Court Of Madhya Pradesh WP-19362-2019 (SMT. KRISHNA SINGH Vs MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD.

THR.) 1 Gwalior, Dated : 16-09-2019 Shri S. Kushwah, learned counsel for the petitioner. Counsel for the petitioner prays for time to file appropriate application for amendment.

List this matter after a week.

(S. A. DHARMADHIKARI) JUDGE Prachi PRACHI MISHRA 2019.09.16 17:55:47 +05'30'