Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(1) in The Punjab Economiser Rules, 1958 (1)On receipt of the Registration Book and the Memorandum of Inspection Book, the Chief Inspector shall enter the economiser unit under its original number in part II of the Register kept for the purpose.
