Delhi High Court - Orders
Godaddy.Com Llc vs Snapdeal Private Limited And Ors on 7 March, 2023
Author: Manmohan
Bench: Manmohan
$~8 to 10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 173/2022 & C.M. Nos. 30294-30296/2022
GODADDY.COM LLC ..... Appellant
Through: Mr.Darpan Wadhwa, Sr.Advocate
with Mr. Moazzam Khan, Mr.Alipak
Banerjee, Ms.Shweta Sahu, Mr. Parva
Khare, Ms. Anvita Goel and Mr. Brijesh
Ujjainwal, Advocates.
versus
SNAPDEAL PRIVATE LIMITED AND ORS ..... Respondents
Through: Ms. Shwetasree Majumder with Mr.
Aditya Verma, Ms. Lalita Sowmya Priya
Pemmoraju, Mr. K.Rigved Prasad and
Ms. Devyani Nath, Advocates
Mr. Apoorv Kurup, Ms. Swati Bhardwaj
and Mr. Ojaswa Pathak, Advocates for
R-33.
+ FAO(OS) (COMM) 174/2022 & C.M. Nos. 30300-30302/2022
ENDURANCE DOMAINS TECHNOLOGY LLP AND ORS
..... Appellants
Through: Mr.Alipak Banerjee, Ms.Shweta Sahu,
Mr. Brijesh Ujjainwal and Mr. Parva
Khare, Advocates.
versus
SNAPDEAL PRIVATE LIMITED AND ORS .....Respondents
Through: Ms. Shwetasree Majumder with Mr.
Aditya Verma, Ms. Lalita Sowmya Priya
Pemmoraju, Mr. K.Rigved Prasad and
Ms. Devyani Nath, Advocates
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:10.03.2023
18:00:05
+ FAO(OS) (COMM) 209/2022 & C.M. Nos. 35847/2022,
35849/2022
SNAPDEAL LIMITED ..... Appellant
Through: Ms. Shwetasree Majumder with Mr.
Aditya Verma, Ms. Lalita Sowmya Priya
Pemmoraju, Mr. K.Rigved Prasad and
Ms. Devyani Nath, Advocates
versus
GODADDY.COM, LLC AND OTHERS ..... Respondents
Through: Mr. Alipak Banerjee, Ms.Shweta Sahu,
Mr. Brijesh Ujjainwal and Mr. Parva
Khare, Advocates for R-1 to 4, 10, 23,
26 and 31
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 07.03.2023 Union of India (MEITY) is directed to file an affidavit clearly stating its stand within two weeks.
List on 27th April, 2023.
MANMOHAN, J SAURABH BANERJEE, J MARCH 7, 2023/akr Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:10.03.2023 18:00:05