Madhya Pradesh High Court
M/S Chawada Fire Works Thru.Shyam ... vs Government Of India Thru.Ministry Of ... on 1 December, 2017
THE HIGH COURT OF MADHYA PRADESH
THE HIGH COURT OF MADHYA PRADESH
WP-5110-2017
(M/S CHAWADA FIRE WORKS THRU.SHYAM MANOHAR Vs GOVERNMENT OF INDIA
THRU.MINISTRY OF COMMERCE AND INDUSTRY PETROLEUM AND EXPLOSIVES
SAFETY ORGANIZAT)
4
Indore, Dated : 01-12-2017
Parties through their counsel.
Learned counsel for the respondent prays for and is
granted four weeks' time to file reply.
List thereafter (VIVEK RUSIA) JUDGE amol