Allahabad High Court
Jai Kumar @ Neharu Lal Yadav vs State Of U.P. And 2 Others on 13 October, 2023
Author: Anjani Kumar Mishra
Bench: Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:198560-DB Court No. - 43 Case :- CRIMINAL MISC. WRIT PETITION No. - 13914 of 2023 Petitioner :- Jai Kumar @ Neharu Lal Yadav Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Manoj Kumar Counsel for Respondent :- G.A. Hon'ble Anjani Kumar Mishra,J.
Hon'ble Shiv Shanker Prasad,J.
Learned counsel for the petitioner states that the petitioner has already been arrested and the petition has been rendered infructuous.
The writ petition is dismissed as infructuous.
Order Date :- 13.10.2023 Rakesh