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Allahabad High Court

Jai Kumar @ Neharu Lal Yadav vs State Of U.P. And 2 Others on 13 October, 2023

Author: Anjani Kumar Mishra

Bench: Anjani Kumar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:198560-DB
 

 
Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 13914 of 2023
 

 
Petitioner :- Jai Kumar @ Neharu Lal Yadav
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Manoj Kumar
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Anjani Kumar Mishra,J.
 

Hon'ble Shiv Shanker Prasad,J.

Learned counsel for the petitioner states that the petitioner has already been arrested and the petition has been rendered infructuous.

The writ petition is dismissed as infructuous.

Order Date :- 13.10.2023 Rakesh