Supreme Court - Daily Orders
Asstt. Commissioner Of Income Tax And ... vs Pepsi Foods Pvt. Ltd. on 27 October, 2017
Bench: A.K. Sikri, Ashok Bhushan
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SLP(C)NO.4659/2015
ITEM NO.2 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4659/2015
(Arising out of impugned final judgment and order dated 07-08-2014
in WPC No. 415/2014 passed by the High Court of Delhi at New Delhi)
ASSTT. COMMISSIONER OF INCOME TAX AND ANR. Petitioner(s)
VERSUS
PEPSI FOODS PVT. LTD. Respondent(s)
(To be taken up at the end of the board.)
WITH
SLP(C) No. 1805/2016 (XIV)
SLP(C) No. 6459/2015 (XIV)
SLP(C) No. 10438/2015 (XIV)
SLP(C) No. 6458/2015 (XIV)
SLP(C) No. 4698/2015 (XIV)
SLP(C) No. 6462/2015 (XIV)
SLP(C) No. 4699/2015 (XIV)
SLP(C) No. 4242/2016 (XIV)
SLP(C) No. 7563/2015 (XIV)
SLP(C) No. 6461/2015 (XIV)
SLP(C) No. 8839/2015 (XIV)
SLP(C) No. 7561/2015 (XIV)
SLP(C) No. 8838/2015 (XIV)
Signature Not Verified
SLP(C) No. 10831/2016 (XIV)
Digitally signed by
SAPNA BISHT
Date: 2017.10.28
13:00:19 TLT
Reason:
SLP(C) No. 14469/2016 (XIV)
SLP(C) No. 16174/2016 (XIV)
2
SLP(C)NO.4659/2015
SLP(C) No. 16180/2016 (XIV)
SLP(C) No. 16290/2016 (XIV)
SLP(C) No. 16289/2016 (XIV)
SLP(C) No. 16286/2016 (XIV)
SLP(C) No. 16181/2016 (XIV)
SLP(C) No. 16182/2016 (XIV)
SLP(C) No. 24493/2016 (XIV)
SLP(C) No. 19978/2016 (XIV)
SLP(C) No. 24284/2016 (XIV)
SLP(C) No. 24495/2016 (XIV)
SLP(C) No. 24494/2016 (XIV)
SLP(C) No. 34440/2015 (XIV)
SLP(C) No. 521/2016 (XIV)
SLP(C) No. 5284/2016 (XIV)
Date : 27-10-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. K. Radhakrishnan,Sr. Adv.
Mr. Arijit Prasad,Adv.
Mr. Rupesh Kumar,Adv.
Mrs. Anil Katiyar, AOR
Mr. Nikhil Rohatgi,Adv.
Mr. Shashank Khurana,Adv.
Mr. B.V. Balramdas,Adv.
For Respondent(s) Mr. S.S. Shamshery,Adv.
Mr. Sudesh Garg,Adv.
Ms. Babita Yadav,Adv.
Mr. Amit Sharma,Adv.
Mr. Ankit Raj,Adv.
Mr. Rajesh Singh, AOR
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SLP(C)NO.4659/2015
Mr. Deepak Chopra,Adv.
Mr. Harprit Singh Ajmani,Adv.
Mr. Sheel Vardhan,Adv.
Ms. Rashi Khanna,Adv.
Mr. R. Chandrachud, AOR
Mr. Rahul Gupta, AOR
Mr. Mayank Goel,Adv.
Mr. Goutam Jain,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard in-part.
List these matters on 03.11.2017.
(SAPNA BISHT) (MALA KUMARI SHARMA) SENIOR PERSONAL ASSISTANT COURT MASTER