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Supreme Court - Daily Orders

Asstt. Commissioner Of Income Tax And ... vs Pepsi Foods Pvt. Ltd. on 27 October, 2017

Bench: A.K. Sikri, Ashok Bhushan

                                            1
     SLP(C)NO.4659/2015

     ITEM NO.2                    COURT NO.6                  SECTION XIV

                          S U P R E M E C O U R T O F      I N D I A
                                  RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)          No(s).    4659/2015

     (Arising out of impugned final judgment and order dated 07-08-2014
     in WPC No. 415/2014 passed by the High Court of Delhi at New Delhi)

     ASSTT. COMMISSIONER OF INCOME TAX AND ANR.                    Petitioner(s)

                                           VERSUS

     PEPSI FOODS PVT. LTD.                                      Respondent(s)

     (To be taken up at the end of the board.)

     WITH

     SLP(C) No. 1805/2016 (XIV)

     SLP(C) No. 6459/2015 (XIV)

     SLP(C) No. 10438/2015 (XIV)

     SLP(C) No. 6458/2015 (XIV)

     SLP(C) No. 4698/2015 (XIV)

     SLP(C) No. 6462/2015 (XIV)

     SLP(C) No. 4699/2015 (XIV)

     SLP(C) No. 4242/2016 (XIV)

     SLP(C) No. 7563/2015 (XIV)

     SLP(C) No. 6461/2015 (XIV)

     SLP(C) No. 8839/2015 (XIV)

     SLP(C) No. 7561/2015 (XIV)

     SLP(C) No. 8838/2015 (XIV)
Signature Not Verified


     SLP(C) No. 10831/2016 (XIV)
Digitally signed by
SAPNA BISHT
Date: 2017.10.28
13:00:19 TLT
Reason:


     SLP(C) No. 14469/2016 (XIV)

     SLP(C) No. 16174/2016 (XIV)
                                     2
SLP(C)NO.4659/2015



SLP(C) No. 16180/2016 (XIV)

SLP(C) No. 16290/2016 (XIV)

SLP(C) No. 16289/2016 (XIV)

SLP(C) No. 16286/2016 (XIV)

SLP(C) No. 16181/2016 (XIV)

SLP(C) No. 16182/2016 (XIV)

SLP(C) No. 24493/2016 (XIV)

SLP(C) No. 19978/2016 (XIV)

SLP(C) No. 24284/2016 (XIV)

SLP(C) No. 24495/2016 (XIV)

SLP(C) No. 24494/2016 (XIV)

SLP(C) No. 34440/2015 (XIV)

SLP(C) No. 521/2016 (XIV)

SLP(C) No. 5284/2016 (XIV)

Date : 27-10-2017 These petitions were called on for hearing today.

CORAM :
            HON'BLE MR. JUSTICE A.K. SIKRI
            HON'BLE MR. JUSTICE ASHOK BHUSHAN


For Petitioner(s)     Mr. K. Radhakrishnan,Sr. Adv.
                      Mr. Arijit Prasad,Adv.
                      Mr. Rupesh Kumar,Adv.
                      Mrs. Anil Katiyar, AOR

                      Mr. Nikhil Rohatgi,Adv.
                      Mr. Shashank Khurana,Adv.
                      Mr. B.V. Balramdas,Adv.

For Respondent(s)     Mr.   S.S. Shamshery,Adv.
                      Mr.   Sudesh Garg,Adv.
                      Ms.   Babita Yadav,Adv.
                      Mr.   Amit Sharma,Adv.
                      Mr.   Ankit Raj,Adv.
                      Mr.   Rajesh Singh, AOR
                                      3
SLP(C)NO.4659/2015



                       Mr.   Deepak Chopra,Adv.
                       Mr.   Harprit Singh Ajmani,Adv.
                       Mr.   Sheel Vardhan,Adv.
                       Ms.   Rashi Khanna,Adv.
                       Mr.   R. Chandrachud, AOR

                       Mr. Rahul Gupta, AOR
                       Mr. Mayank Goel,Adv.
                       Mr. Goutam Jain,Adv.


              UPON hearing the counsel the Court made the following
                                 O R D E R

Arguments heard in-part.

List these matters on 03.11.2017.

(SAPNA BISHT) (MALA KUMARI SHARMA) SENIOR PERSONAL ASSISTANT COURT MASTER