Kerala High Court
Abdul Rahim Tharayil vs The Superintendent on 4 December, 2024
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
WP(C) No.17435/2024 1/3 Order Date : 04-12-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
Wednesday, the 4th day of December 2024 / 13th Agrahayana, 1946
WP(C) NO. 17435 OF 2024
PETITIONER:
ABDUL RAHIM THARAYIL, AGED 37 YEARS, PROPRIETOR, M/S. THARAYIL
CEMENT AGENCIES, MP-XI/457-B, GROUND FLOOR, MAIN ROAD, KOOTILANGADI,
MALAPPURAM, PIN-679324
RESPONDENT:
THE SUPERINTENDENT, CENTRAL TAX & CENTRAL EXCISE, PERINTHALMANNA
RANGE, AWWAL TOWER, MIDDLE HILL, MALAPPURAM, PIN-676505
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay all recovery steps pursuant to ext. p11 order issued by
the respondent till the final disposal of this writ petition (civil).
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's order dated
25.11.2024, upon hearing the arguments of M/S R.SREEJITH, K.KRISHNA,
ACHYUTH MENON & PADMANATHAN K.V., Advocates for the petitioner and
Adv. SRI.SRITHOMAS MATHEW NELLIMOOTTIL and SRI. SUVIN R.MENON, CGC, for
the respondent, the court passed the following:
WP(C) No.17435/2024 2/3 Order Date : 04-12-2024
BECHU KURIAN THOMAS, J.
---------------------------------------
W.P.(C). No.17435 of 2024
---------------------------------------
Dated this 4th day of December, 2024
ORDER
Respondent seeks time to file a statement. Post on 14.01.2025. Interim order shall stand extended till the next posting date.
Sd/-
BECHU KURIAN THOMAS JUDGE Jka/04.12.24.
WP(C) No.17435/2024 3/3 Order Date : 04-12-2024 APPENDIX OF WP(C) 17435/2024 Exhibit P11 COPY OF ORDER ISSUED BY THE RESPONDENT DTD. 22-03-2024