Bombay High Court
Maharashtra Rajya Mathadi, Transport ... vs Nashik Mathadi And Unprotected Labour ... on 12 December, 2019
Bench: Ranjit More, Surendra Pandharinath Tavade
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1324 OF 2017
Maharashtra Rajya Mathadi, Transport And ....Petitioner
General Kamgar Union
V/S
Nashik Mathadi And Unprotected Labour Board ....Respondent
And Ors.
CORAM : RANJIT MORE. & SURENDRA PANDHARINATH TAVADE, JJ DATE : 12th December, 2019 P.C. :
Due to paucity of time the matter is adjourned to 31/01/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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