Gujarat High Court
Sunrise Internationals vs Union Of India & 2 on 2 February, 2017
Author: R.M.Chhaya
Bench: R.M.Chhaya
C/SCA/16989/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 16989 of 2016
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SUNRISE INTERNATIONALS....Petitioner(s)
Versus
UNION OF INDIA & 2....Respondent(s)
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Appearance:
MR SALIL M THAKORE, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
Date : 02/02/2017
ORAL ORDER
Notice, returnable on 23rd February, 2017. Respondent Nos.1 and 2 be served by R.P.A.D. (R.M.CHHAYA, J.) Suchit Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Feb 04 00:29:46 IST 2017