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State of Uttar Pradesh - Section

Section 1 in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

1. Short title and commencement.

(1)These rules may be called the Uttar Pradesh Dookan Aur Vanijya Adhishthan Niyamavali, 1963.
(2)They shall come into force at once.