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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Assam - Subsection

Section 19(3) in Assam Yoga Council Act, 2018

(3)The Council shall take appropriate actions on all adverse audit observations made by the AG (Audit) and shall submit annual report to Government on the action taken on such audit observations. Council shall also manage its financial affairs with highest level of financial propriety.