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Madhya Pradesh High Court

Manti Kushwaha vs The State Of Madhya Pradesh on 5 December, 2022

Author: Vishal Dhagat

Bench: Vishal Dhagat

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 27028 of 2022 (MANTI KUSHWAHA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 05-12-2022 Due to paucity of time, matter could not heard today.

List the matter on 07.12.2022.

(VISHAL DHAGAT) JUDGE vkt Signature Not Verified Signed by: VINOD KUMAR TIWARI Signing time: 12/6/2022 3:21:04 PM