Madhya Pradesh High Court
Manti Kushwaha vs The State Of Madhya Pradesh on 5 December, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 27028 of 2022 (MANTI KUSHWAHA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 05-12-2022 Due to paucity of time, matter could not heard today.
List the matter on 07.12.2022.
(VISHAL DHAGAT) JUDGE vkt Signature Not Verified Signed by: VINOD KUMAR TIWARI Signing time: 12/6/2022 3:21:04 PM