Section 12(2)(a) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

(a)except for an act or omission specified by the employer with the approval of the Chief Inspector or the Deputy Chief Inspector ; or

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