Supreme Court - Daily Orders
National Insurance Company Ltd. vs Nidhi Gosain on 11 April, 2018
Bench: Kurian Joseph, Mohan M. Shantanagoudar, Navin Sinha
ITEM NO.6 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 2520/2018
(Arising out of impugned final judgment and order dated 22-08-2017
in AFO No. 436/2010 passed by the High Court Of Uttarakhand At
Nainital)
NATIONAL INSURANCE COMPANY LTD. Petitioner(s)
VERSUS
NIDHI GOSAIN & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.45046/2018-CONDONATION OF DELAY
IN FILING and IA No.45047/2018-CONDONATION OF DELAY IN REFILING)
Date : 11-04-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Abhishek Kumar, Adv.
Mr. Sudhir Naagar, AOR
Ms. Smriti Kumari, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with Civil Appeal No. 841 of 2018.
(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2018.04.17 10:23:14 IST Reason: