Patna High Court - Orders
Sunil Kumar Sinha vs The State Of Bihar on 5 January, 2022
Author: P. B. Bajanthri
Bench: P. B. Bajanthri
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.6508 of 2020
======================================================
Sunil Kumar Sinha
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr.Poddar Suresh Gandhi
For the Respondent/s : Mr.Abbas Haider ( Sc6 )
======================================================
CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
ORAL ORDER
4 05-01-2022The matter has been heard via video conferencing due to circumstances prevailing on account of the COVID-19 pandemic.
Re-list this case on 12.01.2022.
(P. B. Bajanthri, J) GAURAV S./-
U