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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2)(c) in Cantonments Act, 1924

(c)holds any place of profit in the gift or at the disposal of the Board, or is a [* * *] [The words "stipendiary Magistrate or" were rep. by Act 7 of 1925, s.4.] police officer, or is the servant or employer of a member of the Board; or