Chattisgarh High Court
Uttam Pandey vs Bar Council Of India 35 Mcc/970/2017 ... on 29 January, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet Writ Petition No.1876 of 2004 Smt. Sweksha Singh Versus State of Chhattisgarh and others W.P.(C)No.1649/2016 SB Hon'ble Shri Justice Sanjay K. Agrawal Motion 29/01/2018 Mr. V.G. Tamaskar, counsel for the petitioner.
None present for the petitioner in W.P.(C)No.1649/2016. Mr. Dilman Rati Minj, Deputy Govt. Advocate for the State. List in the week commencing from 26-2-2018.
Sd/-
(Sanjay K. Agrawal) Judge Soma